Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Kerala - Subsection

Section 15(3) in Kerala Agricultural University Act, 1971

(3)The quorum for any meeting of the members of the Executive Committee [other than the elected or nominated members] [Substituted by Act 7 of 1997.] who have ceased to hold office by virtue of the provisions of Sub Section (1) shall be three.