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[Cites 0, Cited by 0] [Section 8E] [Entire Act]

State of Punjab - Subsection

Section 8E(g) in Indian Stamp Act, 1899

(g)"a multi-State co-operative bank" as defined in clause (cciiia) of section 5 of the Banking Regulation Act, 1949;
(ii)For the purposes of this section, the expression the "Reserve Bank of India" means the Reserve Bank of India constituted under section 3 of the Reserve Bank of India Act, 1934.]