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[Cites 0, Cited by 7] [Entire Act]

Union of India - Section

Section 25 in The Border Security Force Act, 1968

25. Ill-treating a subordinate.-

Any officer, subordinate officer or under-officer, who uses criminal force to or otherwise ill-treats any person subject to this Act, being his subordinate in rank or position, shall, on conviction by a Security Force Court, be liable to suffer imprisonment for a term which may extend to seven years or such less punishment as is in this Act mentioned.