Section 71 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988
71. Deputy Superintendent to be responsible for the efficiency of the guard.
(1)The Deputy Superintendent shall satisfy himself that a sufficient strength of the guard to meet all emergencies is at all times present at the jail and ready to be armed, and that the warders sleep in the quarters allotted to them and do not leave the jail premises without permission.(2)The Deputy Superintendent along with the Assistant Superintendents shall at least once a week personally search the relieved and relieving night guards between the gates.
