Section 25(1)(b) in Manipur Technical University Act, 2016

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(b)Ex-officio Members -

(i)Director, National Institute of Technology, Imphal;

(ii)Director of Indian Institute of Technology, Guwahati;

(iii)Secretary to Government of Manipur, Department of Higher and Technical Education;

(iv)Secretary to Government of Manipur, Department of Finance;

(v)Regional Director of the North Eastern Regional Office, All India Council for Technical Education, Guwahati and

(vi)President of the Confederation of Indian Industry or his nominee.

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