Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 293(4)] [Section 293] [Entire Act] Union of India - Subsection Section 293(4)(b) in The Income Tax Act, 2025 (b)any other material or information as are either available with the Assessing Officer or comes to his notice during the course of proceedings under Part B.