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[Cites 0, Cited by 0] [Section 117] [Entire Act]

State of Tamilnadu - Subsection

Section 117(c) in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

(c)The fulfilment of the conditions of the agreement may be postponed with the sanction of the Inspector of Anglo-Indian Schools, Tamil Nadu when a strident desires to continue his or her studies so as to improve the grade of his or her certificate or to undergo religious training in an approved institution.