Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 14] [Entire Act]

State of Tamilnadu - Section

Section 5 in Tamil Nadu Urban Land Tax Act, 1966

(5)"date of the commencement of this Act" means-
(i)in relation to the City of Madras, the first day of July 1963 ; and
(ii)in relation to any other municipal town or township or area, the first day of July of the fasli year in which the notification under clause (b) of sub-section (2) of section 1 is published ;