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State of Assam - Section

Section 145 in Assam Excise Rules, 1945

145. Materials to be of good quality ; samples to be furnished for examination or analysis and destruction of bad quality of materials.

- The materials used, the spirit outturned and the water employed for setting up the wash or reducing the spirit must be of good quality and a licence holder shall furnish such samples of the materials used in distillation, the yeast (if any) employed, the wash set up, the water used and the spirit outturned as may be directed by the Collector for purposes of analysis and any materials, wash or spirit declared to be of bad quality may be destroyed.