Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(15)] [Section 15] [Entire Act] State of Gujarat - Subsection Section 15(15)(ii) in First Statutes of the Rai University (ii)The tenure of the members of Board of Management shall be three years, except in the case of Ex-officio members.