Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Gujarat - Section Section 22 in The Gandhidham (Development and Control on Erection of Buildings) Act, 1957 22. Right to appear by recognised agent. - Every party to any proceeding before the Board of Appeal shall be entitled to appear either in person or by his recognized agent.
