Section 48(4) in The Arms Rules, 2016

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Union of India - Subsection

Section 48(4) in The Arms Rules, 2016

(4)The depositor may be charged a fee for the custody of the articles deposited and maintenance thereof at the rates specified in the following table, namely:-Table

1.	For each firearm	Two hundred rupees per month or portion thereof
2.	For every other arm or package of ammunition	One hundred rupees per month or portion thereof

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Union of India - Subsection

Section 48(4) in The Arms Rules, 2016