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[Section 5]
[Entire Act]
State of Karnataka - Subsection
Section 5(1) in The Karnataka Scheduled Castes Sub-Plan And Tribal Sub-Plan (Planning, Allocation And Utilization Of Financial Resources) Act, 2013
| 1 | The Minister for Social Welfare | Chairman |
| 2 | The Development Commissioner and Additional Chief Secretary to Government | Ex-officio Member |
| 3 | The Secretary/Principal Secretary to Government Social Welfare Department | Ex-officio Member |
| 4 | The Secretary/Principal Secretary to Government Finance Department | Ex-officio Member |
| 5 | The Secretary/Principal Secretary to Government Planning Department | Ex-officio Member |
| 6 | The Secretary/Principal Secretary of all other Departments for which allocations are to be made shall be Special Invitees | Ex-officio Member |
| 7 | The Director, Scheduled Tribes Department. | Convener TSP |
| 8 | The Ex-officio Commissioner, Social Welfare Department. | Convener SCSP |