Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 149(4)] [Section 149] [Entire Act] NCT Delhi - Subsection Section 149(4)(b) in The Delhi School Education Rules, 1973 (b)Prior sanction for purchases exceeding rupees five thousands out of the Pupil's Funds shall be obtained from the Director.