Supreme Court - Daily Orders
C.R. Ramachary vs Indian Overseas Bank on 2 December, 2019
Bench: Chief Justice, B.R. Gavai, Surya Kant
ITEM NO.22 COURT NO.1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 27937/2019
(Arising out of impugned final judgment and order dated 31-10-2018
in WP No. 16812/2018 passed by the High Court Of Judicature At
Madras)
C.R. RAMACHARY Petitioner(s)
VERSUS
INDIAN OVERSEAS BANK & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.166795/2019-CONDONATION OF DELAY
IN FILING and IA No.166796/2019-CONDONATION OF DELAY IN REFILING /
CURING THE DEFECTS and IA No.166797/2019-PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES )
Date : 02-12-2019 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mr. Goutham Shivshankar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
As a sequel to the above, pending interlocutory applications, if any, stand disposed of.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.12.02 16:57:31 IST Reason: