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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(f) in The Energy Conservation (Partial Risk Guarantee Fund for Energy Efficiency) Rules, 2016

(f)"energy efficiency loan" means the loan sanctioned by the participating financial institution to the borrower for execution of energy efficiency project based on energy savings performance contract;