Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85] [Entire Act] NCT Delhi - Subsection Section 85(2) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988 (2)Any keys which any officer may have to carry about his person, while on duty, shall be attached to his person by means of a stout chain.
