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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2)(i) in The Orissa Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(i)the manufacturing process shall be carried on only in that part of the industrial premises as specified for the purpose in the licence;