Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Union of India - Subsection Section 10(2) in The Indian Forest Service (Appointment by Competitive Examination) Regulations, 1967 (2)[ * * *] [Omitted by DP & AR Notification No. 16021/1/75-A1S (III), dated 29th September, 1975 (w.e.f. 6th October, 1973).]
