Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 55 in The Punjab Nurses Registration Council Regulations 55. All payments and contributions shall be made to either treasurers and all drafts and receipts, etc., shall be signed by the joint treasurers, the President or the Registrar.
