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State of Uttar Pradesh - Section

Section 11 in The U.P. Blackmarketeer Prisoners Rules, 1979

11. Utensils.

- Blackmarketeer prisoners may use their own utensils. The Superintendent shall apply to any blackmarketeer prisoner not provided with adequate utensils such articles as will, with those already in his possession, be equal to the scales allowed to superior and ordinary classes of convicted prisoners, vide Appendix D.