Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 94 in Goa Prisons Rules, 2006 94. Prison staff not to buy prisoners' property at auctions. - No member of the Jail staff shall directly or indirectly buy any prisoner's property at an auction sale held under the provisions of these rules.
