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Union of India - Section

Section 131 in The Sikh Gurdwaras Act, 1925

131. Exclusion of Board acting as committee from operation of section 130.

- Nothing contained in section 130 shall apply to the committee constituted under the provisions [* * * *] [The words, brackets and figure [of sub-section (1)] omitted by Punjab Act 11 of 1944, Section 44.] of section 85.