Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Uttar Pradesh - Subsection

Section 21(2)(b) in The U.P. Lokayukta And Up-Lokayuktas Act, 1975

(b)the allowances and pension, if any, payable to and other conditions of service of, the Lokayukta and Up-Lokayuktas;