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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(i) in The Orissa Minerals (Prevention Of Theft, Smuggling And Other Unlawful Activities) Act, 1988

(i)possess store, sell, trade in or otherwise deal with any mineral except under and in accordance with terms and conditions of a licence: or