Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Kerala - Subsection Section 70(ii) in The SreeNarayanaGuru Open University Act, 2021 (ii)there is any irregularity in the procedure of any such authority or body not affecting the merits of the matter under consideration.
