Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(x) in The Legal Metrology (Government Approved Test Centre) Rules, 2013 (x)the weights and measure received for verification and stamping should be returned by Government Approved Test Centre after due verification within fifteen days.
