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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(vi) in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015

(vi)the seniority inter-se of persons selected on the basis of seniority-cum-merit and on the basis of merit in the same selection shall be the same as in the next below grade.