Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 455(1)] [Section 455] [Entire Act]

State of Karnataka - Subsection

Section 455(1)(d) in Karnataka Municipal Corporations Act, 1976

(d)if none of the means aforesaid be available, by affixing the same in some conspicuous part of such place of abode or business.