Section 2(3) in The Puri Shri Jagannath Temple (Administration) Rules, 1952
(3)The officer or officers to be appointed under Sub-section (1) of Section 3 of the Act to assist the Special Officer shall be a member of the Subordinate Judicial Service, Class I, or Class II, as the case may be, of the State Government and he shall receive such special pay in addition to his pay in the service as may be notified by the State Government.
