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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(6) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Rules, 1967

(6)Remarks.Place:Date:Signature of the applicant.Declaration of The ApplicantI declare that I am a cultivating tenant entitled to the benefits provided under section 72-A of the said Act.Signature of the applicant.