Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 99A in Punjab Cinemas (Regulation) Rules, 1952 99A. Form of licence. - Licence for a video-cinema shall be in form C and shall be subject to the conditions and restrictions set forth therein and the provisions of these rules.
