Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Haryana - Subsection Section 33(2) in The Haryana Motor Vehicles Rules, 1993 (2)[-] [Omitted by Notification No. G.S.R. 80/C.A. 59/1988/S.65/97 dated 21.10.1997.]
