Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] Union of India - Subsection Section 35(2) in The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 (2)A copy of every notification issued under sub-section (1), shall be laid before each House of Parliament as soon as may be after it is issued.
