Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Rajasthan - Subsection Section 54(4) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002 (4)The President/Chairperson of Farmer's Organisation shall make an application under Rajasthan Land Revenue Act, 1956 for recovery of amount due.
