Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in The Hazardous Wastes (Management And Handling) Rules, 1989 1. Short title and commencement .-(1) These rules may be called The Hazardous Wastes (Management and Handling) Rules, 1989. (2)They shall come into force on the date of their publication in the Official Gazette.
