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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Andhra Pradesh - Subsection

Section 36(5) in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

(5)The Member Convenor shall place before the Chairperson the list of the parent members of the District Education Committees for co - option to the State Advisory Board.