Section 9 in The Post Office Savings Certificates Rules, 1960
9. Legal Tender.
- Payment for the purchase of a certificate may be made to a post office in any of the following modes, namely:-(i)Cash;(ii)a cheque, pay order or demand draft;(iii)presentation of duly signed withdrawal form together wit h the passbook for withdrawal from the Post Office Savings Bank account;(iv)surrender of a gift coupon;(v)surrender of a matured certificate duly discharged as follows: "Receive payment through purchase of fresh certificate vide application attached."
