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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Assam - Subsection

Section 29(1) in The Assam Fixation of Ceiling on Land Holdings Act, 1956

(1)to advise the State Government in-
(a)carrying out the provisions of this Act,
(b)formulating policies in matters relating to land reforms,
(c)formulating schemes of co-operative settlement of land and of co-operative farming societies,