Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 163 in The West Bengal Motor Vehicles Rules, 1989 163. [***] [Rule 163 omitted vide Notification No. 6375-WT/3M-49/2001 dated 2.8.2001 (w.e.f. 28.8.2001).]
