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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(iv) in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Act, 1958

(iv)Protected Forests. - These are areas already declared protected for the growth of trees for the benefit of the local inhabitants and also forests that may be so declared by rules under this Act;