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[Cites 0, Cited by 0] [Section 35(13)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(13)(ii) in The Limited Liability Partnership Rules, 2009

(ii)An application under sub-rule (12) shall be made to the Tribunal within 90 days from the date of expiry of demand notice or from the date of the direction of the Tribunal referred to under clause (i) of sub-rule 12.