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[Cites 0, Cited by 0] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(5) in The Delhi Protection of Interest of Depositors (In Financial Establishment) Act, 2001

(5)If the claimant fails to comply with the notice as per sub-section (4), such security shall be valued by the Competent Authority in his best judgement.