Section 23(2)(ii) in The Employment Of Manual Scavengers And Construction Of Dry Latrines (Prohibition) Act, 1993

[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

(ii)the fees and allowances to be paid to the members of the committees constituted under sub-section (4) of section 13;

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