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[Cites 0, Cited by 0] [Section 3(14)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(14)(d) in The National Highways Rules, 1957

(d)The machinery supplied by the Central Government and the records referred to in clauses (b) and (c)shall be made available for inspection by the officers of the State Government and the Central Government at all reasonable times.