Calcutta High Court
Precision Engineering & Fabricators ... vs Prakash Parcel Services Ltd on 13 February, 2014
Author: Patherya
Bench: Patherya
ORDER SHEET
CP No. 780 of 2013
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
PRECISION ENGINEERING & FABRICATORS PVT. LTD.
And
PRAKASH PARCEL SERVICES LTD.
BEFORE:
The Hon'ble JUSTICE PATHERYA
Date : 13th February, 2014.
Mr. A. Mondal, Adv.
...for the petitioner Mr. Sukrit Mukherjee, Adv.
...for the company The Court : From the track record of India Post it does not appear whether service has been effected on the company. Accordingly, let substituted service be effected. Matter is made returnable a fortnight hence.
All parties to act on a signed photocopy of this order on the usual undertakings.
(PATHERYA, J.) TR/