Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Ved Prakash Mishra vs The State Of Madhya Pradesh on 31 August, 2023

Author: Sujoy Paul

Bench: Sujoy Paul

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 17352 of 2022 (SHAILESH KUMR VERMA AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) WP/17444/2022, WP/17998/2022, WP/18076/2022, WP/18123/2022, WP/18243/2022, WP/19113/2022, WP/19146/2022, WP/22795/2022, WP/23987/2022 Dated : 31-08-2023 List the case along with WP No. 17961 of 2022.

(SUJOY PAUL) JUDGE sarathe Signature Not Verified Signed by: NAVEEN KUMAR SARATHE Signing time: 9/1/2023 5:27:04 PM