Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 619] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in The Motor Vehicles Act, 1988

(2)A learners licence or, as the case may be, driving licence shall also be expressed as entitling the holder to drive a motor vehicle of one or more of the following classes, namely:
(a)motor cycle without gear;
(b)motor cycle with gear;
(c)[adapted vehicle];
(d)light motor vehicle;
[(e) transport vehicle;]
(i)road-roller;
(j)motor vehicle of a specified description.