Supreme Court - Daily Orders
Commissioner Of Customs, Central ... vs M/S. Neotech Rubber Products on 11 July, 2016
Bench: A.K. Sikri, N.V. Ramana
ITEM NO.40 COURT NO.12 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Diary No(s). 18423/2016
COMMISSIONER OF CUSTOMS, Appellant(s)
CENTRAL EXCISE AND SERVICE TAX
HYDERABAD IV
VERSUS
M/S. NEOTECH RUBBER PRODUCTS Respondent(s)
(With application(s) for condonation of delay in filing appeal and
office report)
Date : 11/07/2016 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE N.V. RAMANA
For Appellant(s) Mr. A. R. Nandkarni, ASG
Mr. H. Raghavendrav Rao, Adv.
Mr. Ritesh Kumar, Adv.
Mr. H. P. Rao, Adv.
Mr. B. Krishna Prasad, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Appeal admitted.
To be heard along with Civil Appeal No. 4966 of 2014.
(RASHI GUPTA) (TAPAN KR.CHAKRABORTY) Signature Not Verified SR.P.A. COURT MASTER Digitally signed by RASHI GUPTA Date: 2016.07.12 17:28:34 IST Reason: