(11)"college" means [a college including a medical college established or maintained] [Substituted by Act No.27 of 1987.] and administered by, or affiliated to or associated with or recognised by, any University in the State and includes a junior college recognised by or affiliated to the [Telangana] [Substituted by G.O.Ms. No.15, Higher Education (TE) Department, dated 23.04.2015.] Board of Intermediate Education;
